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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Gujarat - Subsection

Section 80(2) in Gujarat Sales Tax Act, 1969

(2)Every officer so authorised shall, in the conduct of such investigation exercise the powers conferred by the Code of Criminal Procedure, 1898 (V of 1898), upon an officer in charge of a police station for the investigation of a cognizable offence.