Calcutta High Court (Appellete Side)
Sn Bidyapati Pal & Ors vs The State Of West Bengal & Ors on 7 March, 2016
Author: Debasish Kar Gupta
Bench: Debasish Kar Gupta
1 7 7.3.16
W.P.L.R.T. 19 of 2016 sn BIDYAPATI PAL & ORS.
VS.
THE STATE OF WEST BENGAL & ORS. Mr. Hironmoy Bhattacharya Mr. Mrinal Kanti Ghosh ..for the petitioners Mr. Ziaul Islam ..for the State Let the affidavit of service be kept on record.
On the prayer made on behalf of the petitioners the hearing of this matter stands adjourned.
Let this matter appear in the daily supplementary cause list on March 11, 2016 under the same heading.
(Debasish Kar Gupta, J.) (Md. Mumtaz Khan, J.) 2 3