Supreme Court - Daily Orders
Biman Chatterjee vs State Of West Bengal on 3 March, 2014
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ITEM NO.49 COURT NO.9 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl) No(s).5708/2008
(From the judgement and order dated 09/05/2008 in C.R.R. No.1880/2007 of
The HIGH COURT OF CALCUTTA)
BIMAN CHATTERJEE & ANR. Petitioner(s)
VERSUS
STATE OF WEST BENGAL Respondent(s)
(With appln(s) for stay, permission to file additional documents and office
report)
Date: 03/03/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Petitioner(s) Mr. Rauf Rahim, Adv.
For Respondent(s) Mr. Anip Sachthey, Adv.
Mr. Avijit Bhattacharjee, Adv.
UPON hearing counsel the Court made the following
O R D E R
The special leave petition is dismissed.
| (S.K. Rakheja) | |(Indu Satija) | |Court Master | |Assistant Registrar |