Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(3)(b) in The Madurai City Municipal Corporation (Duty on Transfer of Property) Rules, 1988

(b)if the values of the properties exchanged are equal, the duty shall be levied on the value of anyone of the properties.