Section 25 in Punjab State Farmers and Farm Workers Commission Act, 2017
25. Members of the Commission to be public servants.
- All members, officers and employees of the Commission shall be deemed, while acting or purporting to act in pursuance of any provision of this Act, to be public servants within the meaning of section 21 of the Indian Penal Code, 1860 (Act No. 45 of 1860).
