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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(1) in Orissa Superior Judicial Service and Orissa Judicial Service Rules, 2007

(1)The service shall consist of three cadres namely :
(a)District Judges
(b)Senior Civil Judges; and
(c)Civil Judges.