Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 133(11)] [Section 133] [Entire Act]

Union of India - Subsection

Section 133(11)(c) in The Coal Mines Regulations, 2011

(c)after each round of shots, and at the beginning of every shift, and after every cessation of work in the shaft for a period exceeding two hours, examine the sides of the shaft and remove all loose pieces before persons are allowed to descend.