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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 2(1)(e) in The 'Union Territory of Andaman and Nicobar Islands' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(e)"Grievance redressal and dispute resolution committee" means a committee constituted by the Government under sub-section (1) of section 20 of the Act for the redressal of grievances or resolution of disputes;