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Punjab-Haryana High Court

Mukhtiar Singh And Others vs The District Judge on 13 May, 2013

Author: Rakesh Kumar Jain

Bench: Jasbir Singh, Rakesh Kumar Jain

IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                                           CWP No.1624 of 2006
                                           Date of decision:13.05.2013



Mukhtiar Singh and others                                     ...Petitioners
                                     Vs.
The District Judge, Bathinda and others                    ...Respondents


CORAM:       Hon'ble Mr. Justice Jasbir Singh, Acting Chief Justice
             Hon'ble Mr. Justice Rakesh Kumar Jain


Present:     None for the petitioners.

             None for the respondents.
                  *****


Rakesh Kumar Jain, J.

For orders, see detailed reasons recorded in a separate order passed in CWP No.1686 of 2004 titled as "Improvement Trust, Bathinda Vs. Surinder Singh and others" of even date.





             [ JASBIR SINGH ]                 [ RAKESH KUMAR JAIN ]
           ACTING CHIEF JUSTICE                       JUDGE


May 13, 2013
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