Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Manipur - Subsection Section 28(4) in The Manipur Highways Act, 1979 (4)Such rules shall also provide for the appointment of a chairman from among the technical member of the Board, the payment of remuneration and travelling allowance to him and the other members, and the appointment of staff for the Board.
