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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 70(2)(c) in Arunachal Pradesh Panchayat Raj Act, 1997

(c)Preparation and submission of the annual budget of the Anchal Samiti to the Zilla Parishad and the prescribed authority along with the consolidated plan of the Gram Panchayats and the Anchal Samitis;