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State of Jammu-Kashmir - Section

Section 19 in Jammu and Kashmir State Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 2018

19. Monitoring.

- The Board shall determine by regulations the procedure for evaluating the prefunding status of registered organizations seeking financial assistance from it, and such regulations may also provide for the guidelines for monitoring and evaluating the activities of the registered organizations who are receiving financial assistance from the Trust.