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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(6) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

(6)All additions and deletions made in the Application Registration Register will be read out in the Palli Sabha and the Grama Panchayat shall send a list of additions or deletions, if any, to the Programme Officer.