Delhi High Court - Orders
Anil Kumar Saha @ Aniel Kumar Saha vs Ashwani Talwar on 13 February, 2019
Author: Navin Chawla
Bench: Navin Chawla
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (I) (COMM) 136/2017 & IA 3724/2017
ANIL KUMAR SAHA @ ANIEL KUMAR SAHA..... Petitioner
Through: Ms.Maneesha Dhir, Ms.Varsha
Banerjee, Mr.Karan Kanwal, Advs.
versus
ASHWANI TALWAR ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 13.02.2019 List on 6th March, 2019 along with OMP (Comm.) No.72/2019.
NAVIN CHAWLA, J FEBRUARY 13, 2019 RN