Allahabad High Court
Smt. Sudha Rani Chauhan And Others vs State Of U.P. & Ors. on 1 July, 2010
Bench: Vineet Saran, Ran Vijai Singh
Court No. - 35 Case :- WRIT - C No. - 33957 of 2010 Petitioner :- Smt. Sudha Rani Chauhan And Others Respondent :- State Of U.P. & Ors. Petitioner Counsel :- Tahira Kazmi,S.M.A. Kazmi,Saiful Islam Siddiqui Respondent Counsel :- C.S.C.,Ramendra Pratap Singh Hon'ble Vineet Saran J.
Hon'ble Ran Vijai Singh,J. As prayed, list this case in the next cause list. Order Date :- 1.7.2010 Pratima