Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(1) in The Explosives Act, 1884 (1)This Act may be called The [- - -] [The word "Indian" omitted by Act 32 of 1978, Section 3 (w.e.f. 2.3.1983).] Explosives Act , 1884; and
