Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Meghalaya - Subsection Section 55(2) in Meghalaya Value Added Tax Act, 2003 (2)The dealer shall provide full co-operation and assistance to the Commissioner to conduct the proceedings under this section at his business premises.
