Section 43(5)(a) in Delhi Sales Tax Act, 1975

[Cites 0, Cited by 0] [Section 43(5)] [Section 43] [Entire Act]

NCT Delhi - Subsection

Section 43(5)(a) in Delhi Sales Tax Act, 1975

(a)without payment of the tax and penalty, if any, or as the case may be, of the penalty, on the appellant furnishing in the prescribed manner security for such amount as it may direct, or

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NCT Delhi - Subsection

Section 43(5)(a) in Delhi Sales Tax Act, 1975