Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 241] [Entire Act] State of Jammu-Kashmir - Subsection Section 241(f) in Jammu and Kashmir Municipal Corporation Act, 2000 (f)o roof or cover an open space between wall as on buildings to the extent of the structure which formed by the roofing or covering of such space ;
