Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Rajasthan - Subsection Section 45(a) in Rajasthan Co-operative Societies Act, 1965 (a)any instrument relating to shares in a co-operative society, notwithstanding that the assets of the society consisting whole or in part of immovable property: or
