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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(2)(c) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(c)such name is not containing the word "Research" or any of its variation unless that clinical establishment has got prior approval under rule 26 and submitted evidence thereof along with the application;