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Union of India - Section

Section 6 in The Cyber Regulations Appellate Tribunal (Procedure) Rules, 2000

6.

Application Fee.-Every application filed with the Registrar shall be accompanied by a fee of Rs. 2,000(rupees two thousand) only which shall be either in the form of a crossed demand draft or a pay order drawn on a Scheduled Bank in favour of the Registrar and payable at New Delhi.