Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Haryana - Subsection Section 16(5) in Haryana Municipal (Sanitation and Public Health) Bye-laws, 1976 (5)Nothing in this bye-law shall apply to the Christian cemeteries regulated under order of the Central Government.
