Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act] State of Odisha - Subsection Section 10(2)(vi) in The Orissa Supply and Sale of Stamps and Stamped Papers Rules, 1990 (vi)Damaged stamps and stamped papers of the District Treasury shall be similarly kept in sealed packets.