Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 29] [Section 19(9)] [Section 19] [Entire Act] State of Tamilnadu - Subsection Section 19(9)(iii) in Tamil Nadu Value Added Tax Act, 2006 (iii)inputs damaged in transit or destroyed at some intermediary stage of manufacture.