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State of Madhya Pradesh - Section

Section 7 in The M.P. Chechak Tika Adhiniyam, 1968

7. Public vaccinator to live within his circle.

- Every public vaccinator, unless especially permitted by the Chief Superintendent of Vaccination to reside elsewhere, shall reside within the vaccination circle, for which he is appointed, and shall cause his name with the addition of the words Public Vaccinator for the Circle of " to be posted in some conspicuous place or near the outer door of his dwelling house, and of every public vaccination station in his circle.