Supreme Court - Daily Orders
M/S Indian Railways Catering And ... vs Government Of Nct Of Delhi on 6 October, 2017
Author: S. Abdul Nazeer
Bench: S. Abdul Nazeer
ITEM NO.2 COURT NO.2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A.Nos. 29-56/2017 in Civil Appeal No(s). 8970-8997/2011
M/S INDIAN RAILWAYS CATERING AND TOURISM Appellant(s)
CORPORATION LTD.
VERSUS
GOVERNMENT OF NCT OF DELHI & ORS. Respondent(s)
WITH
SLP(C) No. 12355-12380/2012 (XIV)
Date : 06-10-2017 The matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
[IN CHAMBERS]
For Appellant(s) Mr. Sajid Imam Naqvi,Adv.
Mr. B. Krishna Prasad, AOR
Mr. Divya Prakash Pande,Adv.
Ms. Bhawana Pande,Adv.
Mr. S. R. Setia, AOR
For Respondent(s) Ms. Alka Agrawal,Adv.
Mr. B. V. Balaram Das, AOR
Mr. Vibhu Shanker Mishra,Adv.
Mr. Raj Bahadur,Adv.
Mrs. Anil Katiyar, AOR
UPON hearing the counsel the Court made the following
O R D E R
I.A Nos.29-56/2017 in Civil Appeal No(s).8970-8997/2011 List the applications for impleadment along with the main matter.
Signature Not Verified(SAPNA BISHT) Digitally signed by SAPNA BISHT (SHARDA KAPOOR) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR Date: 2017.10.09 17:21:46 TLT Reason: