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[Cites 0, Cited by 0] [Section 354] [Entire Act]

State of Rajasthan - Subsection

Section 354(d) in Rajasthan Land Revenue (Land Records) Rules, 1957

(d)In the first case all that is required to keep the map correct and up-to-date is to show accurately on it divisions and unions of fields alterations in field boundaries and such new features as roads, canals, tanks, etc.; that come into existence from time to time. In this case the inspecting officer has only to see by a comparison of the boundaries of some of the fields with the corresponding boundaries on the map whether divisions and unions of the fields and alterations in the fields boundaries visible on the ground have been correctly shown and whether new features that have come into existence have been accurately mapped.