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[Section 127]
[Entire Act]
State of Bihar - Subsection
Section 127(1) in Bihar Minor Mineral Rules, 2017
| Collector | Chairperson |
| Additional Collector | Co-Chairperson |
| Assistant Director Mines/ Mineral DevelopmentOfficer/Mines Inspector | Member Secretary |
| Director, District Rural Development Agency | Member |
| Divisional Forest Officer | Member |
| Civil Surgeon | Member |
| District Welfare Officer | Member |
| District Co-Ordinator, Jeevika | Member |
| District Accounts Officer | Member |
| District Cooperative Officer | Member |
| Any other officer authorized by the Collector. | Member |
| Two Representatives,( One from Major Mineral &Other from Minor Mineral)from the holders of Mineral concessionbelonging to the concerned district | Members |
| Any person from mining affected area, nominatedby the Collector | Member |