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[Cites 0, Cited by 0] [Section 65(3)] [Section 65] [Entire Act]

State of West Bengal - Subsection

Section 65(3)(c) in West Bengal Municipal (Employees' Service) Rules, 2010

(c)the authority competent to grant leave obtains an undertaking from the employee that in the event of his resignation or retiring voluntarily from service he shall refund the difference between the leave salary drawn during commuted leave and the leave salary admissible during half-pay leave;