Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Andhra Pradesh - Subsection Section 3(d) in Andhra Pradesh Rules for Construction and Regulation of Multiplex Complexes, 2007 (d)"Words", expressions and definitions not defined herein shall have the same meaning as given in the National Building code of India, 2005.
