Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act] Dadra And Nagar Haveli - Subsection Section 21(2)(a) in Dadra and Nagar Haveli and Daman and Diu (Merger of Union territories) Act, 2019 (a)"proceeding" includes any suit, case or appeal; and