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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(e) in The Tamil Nadu Betting Tax Rules, 1935

(e)Accounts shall be kept in Forms J, K, L, P and E for double, treble and Lucky Five events in respect of race-meetings held at Guindy and in Forms J, K-1 and E-1 for double events in respect of race-meetings held at Ootacamund.