(1)All fetters imposed on prisoners for safe custody shall be examined daily by a Head-warder and once a week by the Deputy Superintendent who shall notify the fact in his journal. The fetters of dangerous prisoners should be examined daily by the Deputy Superintendent or Assistant Superintendent.(2)Care should be taken that the fetter-rings cannot be drawn over the feet and that the rivets fit the holes and have sufficient head on each side.Note 1. - All prisoners required to wear fetters or ankle rings should be provided with pliable gaiters to prevent abrasion of the skin.Note 2. - A loin-cloth of the standard size, viz., 194x92 cms (6'x3') shall be issued to all prisoners in bar fetters in lieu of kachhas or trousers.
