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[Cites 0, Cited by 0] [Section 117(1)] [Section 117] [Entire Act]

State of Odisha - Subsection

Section 117(1)(xxvii) in Orissa Municipal Act, 1950

(xxvii)the construction, establishment, maintenance improvement of Municipal dairy farms, grazing grounds and milk depots and all act and things that may be necessary for the increase and improvement of the supply of milk and milk-products;