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[Cites 0, Cited by 0] [Section 377(1)] [Section 377] [Entire Act]

State of Tamilnadu - Subsection

Section 377(1)(a) in The Coimbatore City Municipal Corporation Act, 1981

(a)carry on or be employed in the trade or business of a dealer in or importer or seller or hawker of milk or dairy produce or other edible articles within the City;