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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(2) in Rajasthan Farmers' Participation in Management of Irrigation System Act, 2000

(2)The Project Authority shall cause arrangements, in the prescribed manner for election by the method of secret ballot, of Chairperson and eight Members of Managing Committee from among the members of the General Body of the Project Committee:Provided that the Government may, for the reasons to be recorded in writing, from time to time, postpone elections.