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[Cites 0, Cited by 0] [Section 11(6)] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(6)(c) in The Maharashtra District Planning Committees (Conduct of Meetings) Rules, 1999

(c)that the best of my knowledge and belief, I am qualified and not also disqualified for being chosen to fill the seat in the District Planning Committee.