Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(ii) in The Prohibition of Employment as Manual Scavengers and their Rehabilitation Rules, 2013

(ii)Flashlights and communication devices such as two-way radios shall be carried into sewers.