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[Cites 0, Cited by 3] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1) in The Architects Act, 1972

(1)The President and the Vice-President of the Council shall be elected by the members of the Council from among themselves :Provided that on the first constitution of the Council and until the President is elected, a member of the Council nominated by the Central Government in this behalf shall discharge the functions of the President.