Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(a) in The West Bengal Jute (Control of Prices) Act, 1950

(a)"jute" means the fibre of any plant belonging to any species of the genus Corchorus and commonly called pat, kosta, nalia or bimalipatam and includes also the fibre of the plant hibiscus cannabin us, commonly called mesta;