Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52B] [Entire Act] Union of India - Subsection Section 52B(2) in The Insurance Act, 1938 (2)On the filing of the report with the Authority, the Authority may take such action as it thinks fit for promoting the interests of the holders of life insurance policies in general.
