Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Novex Communications Private Limited vs Golden Triangle Fort And Palace Pvt Ltd on 10 March, 2026

                                                           27 IA(L)-6670-2026.doc


             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                       IN ITS COMMERCIAL DIVISION

                INTERIM APPLICATION (L) NO. 6670 OF 2026
                                  IN
                 COMMERCIAL IP SUIT (L) NO. 6306 OF 2026

Novex Communications Private Limited                 ...Applicant
          Versus
Golden Triangle Fort And Palace Pvt Ltd              ...Respondent

                             ------------
Mr. Rashmin Khandekar, Mr. Kunal Parekh, Ms. Nirali Atha, Ms. Riti Gada,
Ms. Nikita Nangare i/b Dua Associates for Plaintiff.
Ms. Ankita Singhania, Mr. Prateek Katewa, Ms. Pratiksha Udeshi, Mr.
Sarvesh Agrawal, Mr. Shailesh Korpe i/b Cygnus Legal for Defendant.
                             ------------

                               CORAM : SHARMILA U. DESHMUKH, J.
                               DATE     : MARCH 10, 2026


P. C. :

1. Learned counsel appearing for Defendant seeks time to file Affidavit-in-reply.

2. The Affidavit-in-reply to be filed on or before 30th March, 2026.

3. Rejoinder, if any, to be filed on or before 6th April, 2026.

4. Stand over to 7th April, 2026.




                                           [SHARMILA U. DESHMUKH, J.]




Sairaj                                1 of 1