Bombay High Court
Novex Communications Private Limited vs Golden Triangle Fort And Palace Pvt Ltd on 10 March, 2026
27 IA(L)-6670-2026.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
INTERIM APPLICATION (L) NO. 6670 OF 2026
IN
COMMERCIAL IP SUIT (L) NO. 6306 OF 2026
Novex Communications Private Limited ...Applicant
Versus
Golden Triangle Fort And Palace Pvt Ltd ...Respondent
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Mr. Rashmin Khandekar, Mr. Kunal Parekh, Ms. Nirali Atha, Ms. Riti Gada,
Ms. Nikita Nangare i/b Dua Associates for Plaintiff.
Ms. Ankita Singhania, Mr. Prateek Katewa, Ms. Pratiksha Udeshi, Mr.
Sarvesh Agrawal, Mr. Shailesh Korpe i/b Cygnus Legal for Defendant.
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CORAM : SHARMILA U. DESHMUKH, J.
DATE : MARCH 10, 2026 P. C. :
1. Learned counsel appearing for Defendant seeks time to file Affidavit-in-reply.
2. The Affidavit-in-reply to be filed on or before 30th March, 2026.
3. Rejoinder, if any, to be filed on or before 6th April, 2026.
4. Stand over to 7th April, 2026.
[SHARMILA U. DESHMUKH, J.]
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