Section 2(c) in Uttar Pradesh Private Universities Act, 2019

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State of Uttar Pradesh - Subsection

Section 2(c) in Uttar Pradesh Private Universities Act, 2019

(c)"Board" means the Board of Faculties, Board of Studies and the Planning Board, er any other Board of the University;

(ii)"CSIR" means the Council of Scientific and Industrial Research, New Delhi, a funding agency of Central Government;