Supreme Court - Daily Orders
The Great Eastern Shipping Co. Ltd. vs State Of Karnataka on 29 October, 2014
Bench: Chief Justice, Madan B. Lokur, A.K. Sikri
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ITEM NO.118 COURT NO.1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 3383/2004
GREAT EASTERN SHIPPING CO. LTD. Appellant(s)
VERSUS
STATE OF KARNATAKA & ORS. Respondent(s)
(with appln.(s) for substitution of name of the appellant and
intervention and office report)
Date : 29/10/2014 This appeal was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE A.K. SIKRI
For Appellant(s) Mr._____Adv.(Proxy,name not given)
for Mr. E. C. Agrawala,Adv.
For Respondent(s) Mr. B. Balaji,Adv.
Mr.R.P.Bhatt, Sr.Adv.
Ms.Madhurima Tatia, Adv.
Ms.Gargi Khanna, Adv.
Mrs.Anil Katiyar, Adv.
Mr. B. V. Balaram Das,Adv.
Mr.K.Radhakrishnan, Sr.Adv.
Mrs.Sunita Rani Singh, Adv.
Mr.B.K.Prasad, Adv.
Mr. R. Nedumaran,Adv.
Mrs. Shally Bhasin Maheshwari,Adv.
Signature Not Verified
Mr. T. Mahipal,Adv.
Digitally signed by
Ramana Venkata Ganti
Date: 2014.10.30
17:10:37 IST Mr. T. V. George,Adv.
Reason:
Mr. V. N. Raghupathy,Adv.
Ms. Hemantika Wahi,Adv.
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Ms. Liz Mathew,Adv.
Ms. Radha Rangaswamy,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The appellant shall file a brief note of the case atleast a week prior to the date of hearing of the appeal.
List the matter after two weeks.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar