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State of Madhya Pradesh - Section
Section 160 in The M.P. Municipal Accounts Rules, 1971
160.
The Chief Municipal Officer shall cause to be prepared for each department, i.e. Water works, sanitation, lighting and office estimates for the stores required during the ensuring year in the following Form :-| Description of stores | Balance in hand on date | Number or quantity required for the ensuing year | Number or quantity to be purchased | Estimated cost of the quantity or number to bepurchased | Remarks. |
| (1) | (2) | (3) | (4) | (5) | (6) |