Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Sikkim - Subsection Section 8(ii) in Sikkim Registration of Companies Act, 1961 (ii)The Government shall also make the necessary alteration in the memorandum of association of the company.
