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[Cites 0, Cited by 0] [Section 164(2)] [Section 164] [Entire Act]

State of Manipur - Subsection

Section 164(2)(xxxii) in The Manipur Co-operative Societies Act, 1976

(xxxii)define the co-operative purpose for which a society shall, under Section 70, utilise its fund and the proportion of investment in any security or class of securities;