Allahabad High Court
Savitri vs Ram Naresh And 3 Others on 5 March, 2022
Author: Ajai Tyagi
Bench: Ajai Tyagi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 52 Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 40 of 2014 Applicant :- Savitri Opposite Party :- Ram Naresh And 3 Others Counsel for Applicant :- Hridaya Narayan Upadhyay,Vikas Mani Srivastava Counsel for Opposite Party :- S.S. Tripathi Hon'ble Ajai Tyagi,J.
None present.
List the matter on 05.04.2022.
Order Date :- 5.3.2022 PS