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State of Kerala - Section

Section 28 in Kerala Cultural Activists Welfare Fund Act, 2010

28. Repeal and Saving.

(1)The Kerala Cultural Activists' Welfare Fund Ordinance, 2010 (55 of 2010) is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under this Act.